Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

Uttarakhand High Court

 

 

Uttarakhand High Court

The Uttarakhand High Court is the High Court of the state of Uttarakhand in India. The Uttarakhand State was carved out from erstwhile State of Uttar Pradesh on 9 November 2000 under the Uttar Pradesh Reorgansisation Act, 2000. At the time of the creation of the State, the High Court of Uttarakhand was also established on the same day at Nainital.

The sanctioned judge strength at the time of creation in 2000 was 7; this was increased to 9 in 2003.

The Uttarakhand State was carved out from erstwhile State of Uttar Pradesh on 09/11/2000. At the time of the creation of the State, the High Court of Uttarakhand was also established on the same day at Nainital. Since that day the High Court is functioning in an old building situated in Mallital Nainital which was known as old Secretariat. The building of the High Court is a very magnificent and was constructed in 1900 A.D.
There is a park in front of the building and Naina Peak, the highest peak in Nainital, in the background, which makes the building more picturesque. In the beginning five Court rooms were constructed but later on more Court rooms have been added. A huge Chief Justice Court Block and a Block of Lawyers’ chambers have also been built up in the year 2007.

Uttarakhand High Court

Registrar General

0ffice -232085
FAX : 237721

Email: cpc-uk@indianjudiciary.gov.in

Uttarakhand High Court

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter