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WPSS/899/2026
2026 Latest Caselaw 2470 UK

Citation : 2026 Latest Caselaw 2470 UK
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/899/2026 on 27 March, 2026

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                             2026:UHC:2190
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                                          COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/899/2026
                               Hon'ble Manoj Kumar Tiwari, J
                               1.

Mr. Bharat Singh, learned counsel for the petitioner.

2. Mr. R.C. Joshi, learned Brief Holder for the State of Uttarakhand.

3. Petitioner is serving as Assistant Teacher in Government Primary School, Lata Bhatwari, Tehsil Dunda, District Uttarkashi since 2021. According to petitioner, her husband is also serving as Junior Clerk in the Office of Block Development Officer, Dunda. Petitioner wants herself to be transferred at Dunda. In this regard petitioner has made a representation.

4. Learned counsel for the petitioner submits that the writ petition may be disposed of by directing the Competent Authority to take decision on the pending representation.

5. The writ petition is, accordingly, disposed of by directing District Education, (Elementary), Uttarkashi to take decision on petitioner's representation dated 23.12.2025 (Annexure 3 to the writ petition), as per law, within four weeks from the date of presentation of certified copy of this order.

(Manoj Kumar Tiwari, J) 27.03.2026 Aswal NITI RAJ Digitally signed by NITI RAJ SINGH ASWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

SINGH UTTARAKHAND, 2.5.4.20=eacc6757ee7881e933ff8934f07477 005aa85f9802a3a08b08d1369512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C

ASWAL 2CE3D26F5C22DACF4F4610C1FE58A58531 726FBB0, cn=NITI RAJ SINGH ASWAL Date: 2026.03.27 04:45:22 -07'00' 2026:UHC:2190

 
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