WPSS/233/2026
2026 Latest Caselaw 478 UK

Uttarakhand High Court

WPSS/233/2026 on 30 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      30.01.2026                        WPSS no.233 of 2026
                                        Hon'ble Subhash Upadhyay, J.

Mr. Vinod Tiwari, learned counsel for the petitioner.

2. Mr. Navin Tiwari, learned Standing Counsel for the State.

3. Heard.

4. Counter affidavit, if any, to be filed in three weeks.

5. List on 27.02.2026.

6. In the meanwhile, one post of Assistant Teacher (Art) under OBC category in Government Primary School, District Rudraprayag, shall be kept vacant, in case the posts are not filled up.

7. Urgency Application and interim relief applications stand disposed of accordingly.

(Subhash Upadhyay, J.) Vacation Judge 30.01.2026

Rajni