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WPSS/227/2026
2026 Latest Caselaw 472 UK

Citation : 2026 Latest Caselaw 472 UK
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/227/2026 on 30 January, 2026

                  Office Notes,
                 reports, orders
                 or proceedings
SL. No.   Date    or directions                              COURT'S OR JUDGE'S ORDERS
                 and Registrar's
                   order with
                   Signatures


                                   WPSS No.227 of 2026
                                   Hon'ble Subhash Upadhyay, J.

Mr. Dushyant Mainali, Advocate for the petitioner.

2. Mr. Yogesh Chandra Tiwari, S.C. for the State.

3. Heard.

4. Learned counsel for the State prays for and is granted three weeks' time for filing counter affidavit.

5. List this case on 27.02.2026.

6. In the meantime, one post of Assistant Teacher, Primary School, shall be kept vacant for the petitioner in District Uttarkashi, in case the posts are not filled up.

7. Urgency Application (IA No.1 of 2026) and Interim Relief Application (IA No.2 of 2026) stand disposed of accordingly.

(Subhash Upadhyay,J.) Vacation Judge 30.01.2026 SK

 
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