BA1/145/2026
2026 Latest Caselaw 451 UK

Uttarakhand High Court

BA1/145/2026 on 30 January, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      30.01.2026                            BAI No.145 of 2025
                                            Hon'ble Subhash Upadhyay, J.

Mr. Nikhil Sabri, learned counsel for the applicant.

2. Mr. G.S. Sandhu, learned Addl. Advocate General assisted by Mr. Himanshu Sain and Mr. Vikas Uniyal, learned Brief Holder for the State.

3. Learned State Counsel prays for and is granted two weeks' time to file counter affidavit.

4. List this case on 20.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 30.01.2026 BS