WPMS/230/2026
2026 Latest Caselaw 400 UK

Uttarakhand High Court

WPMS/230/2026 on 29 January, 2026

                 Office Notes, reports, orders or
SL. No   Date    proceedings or directions and                                 COURT'S OR JUDGES'S ORDERS
                Registrar's order with Signatures




                                                    WPMS No.230 of 2026
                                                    Hon'ble Subhash Upadhyay, J.

Mr. Bhupesh Kandpal, learned counsel for the petitioner (appeared through V.C.),

2. Mr. C.S. Rawat, learned C.S.C. (appeared through V.C.) along with Mr. Gajendra Kumar Tripathi, learned Standing Counsel for the State.

3. Let counter affidavit be filed within two weeks.

4. List on 18.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026 AK