BA1/143/2026
2026 Latest Caselaw 399 UK

Uttarakhand High Court

BA1/143/2026 on 29 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      29.01.2026                        BA1 No.143 of 2026
                                        Hon'ble Subhash Upadhyay, J.

Mr. Tapan Singh, learned counsel for the applicant.

2. Mr. J.S. Virk, learned Deputy A.G. and Mr. Tumul Nainwal, learned A.G.A. for the State.

3. Mr. Aditya Singh, learned counsel for the complainant through V.C.

4. Counter affidavit/objections, if any, to be filed in two weeks.

5. List on 19.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026

Rajni