ABA/41/2026
2026 Latest Caselaw 396 UK

Uttarakhand High Court

ABA/41/2026 on 29 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      29.01.2026                        ABA No.41 of 2026
                                        With
                                        WPCRL No.1360 of 2025
                                        Hon'ble Subhash Upadhyay, J.

Ms. Vandana Singh Mehra, learned counsel for the applicants.

2. Mr. J.S. Virk, learned Deputy A.G. with Mr. Tumul K. Nainwal, learned A.G.A. for the State.

3. Ms. Aishwarya Thapliyal, learned counsel holding brief of Mr. Abhishek Verma, learned counsel for the complainant.

4. Counter affidavit, if any, to be filed by the State in three weeks.

5. List on 23.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026

Rajni