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WPSS/197/2026
2026 Latest Caselaw 388 UK

Citation : 2026 Latest Caselaw 388 UK
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/197/2026 on 29 January, 2026

              Office Notes,
       Date      reports,
                orders or                  COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/32                          WPSS No.197 of 2026
                              With
                              Urgency Application (IA) No.1 of 2026
                              Hon'ble Subhash Upadhyay, J.

Mr. Anil Kmar Joshi, Advocate for the petitioner.

Mr. Birendra Singh Adhikari, Advocate for the respondents appeared through video conferencing.

List on 02.02.2026, at the request of learned counsel for the petitioner. Urgency application, stands disposed of accordingly.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026 Sanjay

 
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