Citation : 2026 Latest Caselaw 378 UK
Judgement Date : 29 January, 2026
Office Notes, reports, orders or
SL. No Date proceedings or directions and COURT'S OR JUDGES'S ORDERS
Registrar's order with Signatures
WPSS No.206 of 2026
Hon'ble Subhash Upadhyay, J.
Mr. Sanpreet Singh Ajmani, learned counsel for the petitioners (appeared through V.C.),
2. Mr. Gajendra Kumar Tripathi, learned Standing Counsel for the State.
3. Mr. Aakib Ahmed, learned counsel holding brief of Mr. H.M. Bhatia, learned counsel for respondent no.2.
4. Mr. Gaurav Nagpal, learned counsel (appeared through V.C.) holding brief of Mr. Ramji Shrivastava, learned counsel for respondent no.3.
5. Mr. Rajendra Arya, learned counsel holding brief of Mr. Neeraj Garg, learned counsel for respondent no.4.
6. List on 13.02.2026 along with WPSS No.121/2026.
7. In the meantime, Counter affidavit, if any, be filed by the respondents.
8. As an interim measure, it is provided that the respondents shall keep the posts reserved in respect of all the ten petitioners and petitioners shall be allowed to continue on the post held by them at present.
9. Interim relief application (IA No.2/2026) and urgency application (IA No.1/2026) stand disposed of accordingly.
(Subhash Upadhyay, J.) Vacation Judge 29.01.2026 AK
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