WPMS/1818/2015
2026 Latest Caselaw 792 UK

Uttarakhand High Court

WPMS/1818/2015 on 9 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                       Office Notes,
                    reports, orders or
ASL.                 proceedings or
          Date                                           COURT'S OR JUDGES'S ORDERS
 No                   directions and
                    Registrar's order
                     with Signatures
       09.02.2026                        WPMS No.1818 of 2015
                                         Hon'ble Alok Kumar Verma, J.

Mr. Tapan Singh, learned counsel for the petitioner, Mr. Mahavir Singh Tyagi, learned Senior Advocate assisted by Mr. Sunil Chandra, learned counsel for the respondent no.1/1 and Mr. Suhdir Kumar Nainwal, learned Standing Counsel for the respondent nos.2 & 3.

2. Mr. M.S. Tyagi, Senior Advcoate has sought four weeks' time to file counter affidavit.

3. Respondent nos.1/2 to 1/5 are not present.

4. Mr. Tapan Singh, Advocate submitted that notice were sent to the said respondents on their correct address. He has sought two weeks' time to file an affidavit.

5. Mr. Sudhir Kumar Nainwal, Standing Counsel, has sought four weeks' time to file counter affidavit.

6. Time is granted.

7. List on 27.03.2026.

(Alok Kumar Verma, J.) 09.02.2026

JKJ/Pant