WPMS/268/2026
2026 Latest Caselaw 647 UK

Citation : 2026 Latest Caselaw 647 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/268/2026 on 4 February, 2026

              Office Notes,
       Date      reports,
                orders or                  COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/33                          WPMS No.268 of 2026
                              With
                              Interim Relief Application (IA) No.1 of 2026
                              Urgency Application (IA) No.2 of 2026
                              Hon'ble Siddhartha Sah, J.

Mr. Abhijay Negi, Advocate for the petitioner appeared through video conferencing.

Mr. Suyash Pant and Mr. Sudhir Kumar Nailwal, Standing Counsel for the State/respondent nos.1, 3, 4, 5 and 6. Heard.

In view of the urgency shown by the learned counsel for the petitioner, list this matter on 09.02.2026. Urgency application stands disposed of accordingly.

(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Sanjay

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