WPCRL/250/2026
2026 Latest Caselaw 643 UK

Citation : 2026 Latest Caselaw 643 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/250/2026 on 4 February, 2026

              Office Notes,
       Date      reports,
                orders or                COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/26                          WPCRL No.250 of 2026
                              Hon'ble Siddhartha Sah, J.

Mr. Gaurav Singh (through video conferencing) and Mr. Sushil Kumar, Advocates for the petitioner. Mr. G.S. Sandhu, AAG assisted by Mr. Deepak Bhardwaj, Brief Holder for the State. Learned counsel for the petitioner has sought 24 hours' time to place on record the missing bail order.

The time sought for, is granted to the petitioner.

List on 06.02.2026.

(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Sanjay

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