Citation : 2026 Latest Caselaw 577 UK
Judgement Date : 3 February, 2026
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGE'S ORDERS
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and Registrar's
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WPSS No. 272 of 2026
Hon'ble Siddhartha, J.
03.02.2026 Mr. Dushyant Mainali, learned counsel for the petitioner.
2. Mr. Suyash Pant, and Mr. Devender Singh learned Standing Counsels and Mr. Vikas Uniyal, learned counsel for the respondents.
3. Heard.
4. Learned counsel for the respondents prays for and is granted three weeks time to file the counter affidavit.
5. Since an interim order has already been passed by the Coordinate Bench itself in WPSS No. 236 of 2026, hence there will be an interim order.
6. In the meantime, one post of Assistant Teacher (Arts) under her own category in Government Primary School, Champawat, shall be kept vacant, in case the posts are not filled up.
7. Urgency Application (IA No. 1 of 2026) and Interim relief application (IA No. 2 and
3) stand disposed of.
8. List this matter on 27.02.2026 along with similar matters.
(Siddhartha Sah, J.) Vacation Judge 03.02.2026 Kaushal
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