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WPSS/238/2026
2026 Latest Caselaw 541 UK

Citation : 2026 Latest Caselaw 541 UK
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/238/2026 on 2 February, 2026

                  Office Notes,
                 reports, orders
                 or proceedings
SL. No.   Date    or directions                            COURT'S OR JUDGE'S ORDERS
                 and Registrar's
                   order with
                   Signatures


                                   WPSS No.238 of 2026
                                   Hon'ble Siddhartha Sah, J.

Mr. Sandeep Tiwari, learned counsel for the petitioner.

2. Mr. N.K. Papnoi and Mr. Suyash Pant, S.C.s' for the State.

3. Mr. Ravi Bisht, Advocate holding brief of Mr. Aditya Pratap Singh, Advocate for respondent nos.2 and 3.

4. Learned counsel for respondent nos.2 and 3 seeks time to get instructions in the matter.

5. Permission so sought is granted.

6. List this case on 10.02.2026, as fresh, by which time learned counsel for respondent nos.2 and 3 shall get instructions in the matter.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 SK

 
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