WPMB/63/2026
2026 Latest Caselaw 523 UK

Citation : 2026 Latest Caselaw 523 UK
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMB/63/2026 on 2 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               WPMB No.63 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Anil Kumar Joshi, learned counsel for the petitioner.

2. Mr. S.S. Chaudhary, Standing Counsel for the State.

3. At the request of learned counsel for the petitioner, list this case on 11.02.2026.

[

(Siddhartha Sah, J.) Vacation Judge 02.02.2026

Ravi

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