CLR/8/2026
2026 Latest Caselaw 504 UK

Uttarakhand High Court

CLR/8/2026 on 2 February, 2026

              Office Notes,
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SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
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                               CLR No.8 of 2026

                               Hon'ble Siddhartha Sah, J.

Ms. Indu Sharma, learned counsel for the petitioner.

2. Urgency Application (IA No.1 of 2026) is allowed.

3. Issue notice to the respondent through normal mode of service as well as dasti.

4. Steps to be taken within three days.

5. List this case on 11.02.2026.

[

(Siddhartha Sah, J.) Vacation Judge 02.02.2026

Ravi