Dharmendra Arora vs Vishal Gupta And Others
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Uttarakhand High Court

Dharmendra Arora vs Vishal Gupta And Others on 25 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                                                  2026:UHC:1276

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL

THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA
                  25thFEBRUARY, 2026

           CIVIL REVISION NO.38 of 2021

Dharmendra Arora                              .....Revisionist

                              Versus

Vishal Gupta and Others                   ......Respondents


Counsel for the Revisionist     :   Mr. Siddhartha Singh,
                                    Advocate.

Counsel for the Respondents :       Mr. Piyush Garg, Advocate.


Hon'ble Alok Kumar Verma,J.

An Application under Order XXI Rule 29 and

Section 151 of the Code of Civil Procedure, 1908 was filed

by the revisionist - judgment-debtor. The said Application

has been rejected on 03.04.2021 by learned Judge, Small

Cause Court/ IInd Additional District Judge, Rishikesh,

District Dehradun. Hence, the present civil revision.

2. Heard Mr. Siddhartha Singh, learned counsel for

the revisionist and Mr. Piyush Garg, learned counsel for the

respondents.

3. Supplementary affidavit dated 17.02.2026, filed

by the revisionist, is taken on record.

4. Mr. Siddartha Singh, Advocate, has submitted

that the revisionist undertakes to handover the peaceful

possession of the shop (suit property) to the respondents -

2026:UHC:1276 decree-holders by 31.03.2026 and he will pay the

occupation charges at the rate of Rs.4,200/- per month to

them (respondents- decree-holders) and he (revisionist)

further undertakes not to demolish the shop (suit property)

and not to sublet the same.

5. Mr. Piyush Garg, Advocate, submitted on

instructions, that the respondents do not want to opposed

the said undertakings.

6. In view of the undertakings of the revisionist, the

present civil revision (CLR No.38 of 2021) stands disposed

of accordingly.

__________________ ALOK KUMAR VERMA, J.

Date: 25.02.2026 Pant/