WPSS/115/2021
2026 Latest Caselaw 1442 UK

Uttarakhand High Court

WPSS/115/2021 on 24 February, 2026

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                                       2026:UHC:1247
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                                                                    COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/115/2021
                               With
                               WPSS/183/2021
                               Hon'ble Manoj Kumar Tiwari, J
                               1.

Case called out.

2. None present for the petitioners.

3. Mr. N.K. Papnoi, learned Standing Counsel for the State of Uttarakhand.

4. Accordingly, the writ petitions are dismissed for want of prosecution.

5. Interim order(s), if any, stands vacated.

(Manoj Kumar Tiwari, J) 24.02.2026 Aswal NITI RAJ SINGH

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT

2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08

ASWAL b08d1369512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF 4F4610C1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL Date: 2026.02.24 03:57:03 -08'00' 2026:UHC:1247