WPMB/1067/2025
2026 Latest Caselaw 1404 UK

Uttarakhand High Court

WPMB/1067/2025 on 23 February, 2026

Author: Ravindra Maithani

Bench: Ravindra Maithani

              Office Notes,
       Date      reports,
                orders or                                                      COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/20                          WPMB No.1067 of 2025
                              Hon'ble Ravindra Maithani, J.

Hon'ble Ashish Naithani, J. Mr. Abhishek Singh Rawat, Advocate for the petitioner.

Ms. Puja Banga (through video conferencing) and Mr. B.S. Parihar, Standing Counsel for the State/respondent no.1.

Mr. Shobhit Saharia, Advocate for respondent no.2 appeared through video conferencing. Mr. Vinay Garg, Advocate holding brief of Mr. Vipul Sharma, Advocate for respondent no.3. Learned counsel for the petitioner seeks permission to withdraw the petition. Permission is accorded.

The petition is dismissed as withdrawn.

(Ashish Naithani, J.) (Ravindra Maithani, J.) 23.02.2026 Sanjay

SANJAY

DN: c=IN, o=HIGH COURT OF UTTARAKHAND,

2.5.4.20=e50e50b49596520698eff87e0a08bb d504686df4d1afc60f54a287831dec46fe,

KANOJIA postalCode=263001, st=UTTARAKHAND, serialNumber=26EEB7122ED0DD23233A255 DD8EC450A84B515A087CAEFD1B3179A7DE AE40699, cn=SANJAY KANOJIA Date: 2026.02.24 10:44:16 +05'30'