WPMS/1599/2020
2026 Latest Caselaw 1351 UK

Uttarakhand High Court

WPMS/1599/2020 on 23 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                       Office Notes,
                    reports, orders or
ASL.                 proceedings or
          Date                                            COURT'S OR JUDGES'S ORDERS
 No                   directions and
                    Registrar's order
                     with Signatures
       23.02.2026                        WPMS No.1599 of 2020
                                         Hon'ble Alok Kumar Verma, J.

Mr. J.P. Joshi, learned Senior Advocate assisted by Mr. Ghanshyam Joshi, learned counsel for the petitioners.

2. Mr. Arvind Vashisth, learned Senior Advocate assisted by Mr. Rakshit Manglik, learned counsel for the respondent.

3. Mr. J.P. Joshi, Senior Advocate appearing for the petitioners submitted that the petitioners have already deposited entire decretal amount i.e. Rs.1,12,020/- and rent till the year,2028.

4. Mr. Arvind Vashisth, Senior Advocate appearing for the respondent submitted that the objection has been filed by respondent before the Registry.

5. Registry is directed to tag the objection with this file.

6. On the joint request, list on 17.03.2026.

7. Interim order dated 30.09.2020 is extended till the next date of listing.

(Alok Kumar Verma, J.) 23.02.2026

JKJ/Pant