WPSS/112/2021
2026 Latest Caselaw 1259 UK

Uttarakhand High Court

WPSS/112/2021 on 19 February, 2026

Author: Ravindra Maithani

Bench: Ravindra Maithani

                 Office Notes,
              reports, orders or
SL.            proceedings or
       Date                                       COURT'S OR JUDGES'S ORDERS
No              directions and
              Registrar's order
               with Signatures
D1-
9(1)                               WPSS No.112 of 2021
                                   Hon'ble Ravindra Maithani, J.

Mr. M.S. Pant, Advocate for the petitioners.

Mr. M.S. Bisht, Brief Holder for the State/respondent nos. 1, 2 and 8.

Mr. Dharmendra Barthwal and Mr. Karmanya Pandey, Advocates for the respondent nos. 4, 6, and 10 to 14.

Ms. Menka Tripathi, Advocate for the respondent no.3.

Respondent nos. 4, 5 and 6 have already been represented. They have also filed supplementary counter affidavit.

Learned counsel for the respondent nos. 4, 6 and 10 to 14 submits that for respondent nos. 5 and 9, Mr. Pankaj Chaturvedi, Advocate, is representing in this case, and for the respondent no.7, Mr. Abhijay Negi, Advocate, is representing.

Learned counsel for the respondent nos. 4, 6 and 10 to 14 submits that in this case, pleadings are complete. They have filed counter affidavit.

Rejoinder affidavit has also been filed. This matter was taken up along with WPSS No.1045 of 2020.

List this matter along with WPSS No.1045 of 2020 on 19.09.2026.

(Ravindra Maithani J.) 19.02.2026 RV