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Samay Singh vs Presiding Officer Labour Court ...
2026 Latest Caselaw 2784 UK

Citation : 2026 Latest Caselaw 2784 UK
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

Samay Singh vs Presiding Officer Labour Court ... on 7 April, 2026

Author: Pankaj Purohit
Bench: Pankaj Purohit
              Office Notes, reports, orders or
SL.
      Date    proceedings or directions and                                       COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with Signatures




                                                 WPMS No.2563 of 2013
                                                 Samay Singh                                                        ..........Petitioner
                                                                          Versus

                                                 Presiding Officer Labour Court Haridwar & others
                                                                                              .....Respondents

                                                 Hon'ble Pankaj Purohit, J.

Mr. Pankaj Miglani, learned counsel for the petitioner (appeared through V.C.).

2. Mr. Manoj Bhatt, learned Brief Holder for the sTate.

3. Pursuant to the order passed by this Court, State has filed a supplementary affidavit along with misc. application (IA No.14599/2025). The same is taken on record. Misc. application stands disposed of accordingly.

4. By the instant supplementary affidavit, respondent/State has filed the Muster Roll of the petitioner from 01.06.1987 to 31.05.1988.

5. Learned counsel for the petitioner prays for and is granted four weeks' time to file objections to the supplementary affidavit.

6. List on 25.05.2026.

(Pankaj Purohit, J.) 07.04.2026 AK

 
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