SA/163/2014
2025 Latest Caselaw 4546 UK

Uttarakhand High Court

SA/163/2014 on 22 September, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

             Office Notes, reports,
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      Date     or directions and                           COURT'S OR JUDGES'S ORDERS
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                                      SA No. 163 of 2014

                                      Hon'ble Rakesh Thapliyal, J.

1. Mr. Lalit Sharma and Mr. B.D. Pande, learned counsel for the appellant.

2. Mr. B.S. Koranga, learned counsel holding the brief of Mr. B.M. Pingal, learned counsel for the respondent.

3. Arguments heard.

4. Put up this matter for dictation of judgment on 24.09.2025.

(Rakesh Thapliyal, J.) 22.09.2025 PR