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WPSS/869/2023
2025 Latest Caselaw 4384 UK

Citation : 2025 Latest Caselaw 4384 UK
Judgement Date : 17 September, 2025

Uttarakhand High Court

WPSS/869/2023 on 17 September, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                      2025:UHC:8311
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/869/2023
                               With
                               WPSS/870/2023
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Niranjan Bhatt, Advocate for the petitioner.

Mr. Narain Dutt, Standing Counsel for the State.

1. Since common questions of law and fact are involved in these petitions, therefore they are heard together and are being decided by a common judgment. However, for the sake of brevity, facts of WPSS No. 869 of 2023 alone are being considered and discussed.

2. Petitioner had challenged transfer order dated 10.06.2023, whereby he was transferred from Government Ayurvedic Hospital, Dhatmer, District Uttarkashi to Allopathic Hospital Maldhanchaur, Nainital, District Nainital.

3. Learned counsel for petitioner submits that now someone else has been posted at Maldhanchaur, Nainital and petitioner is still continuing at Dhatmer, Uttarkashi.

4. Since the place where petitioner was transferred by impugned order has been filled by transferring someone else, therefore, this Court finds substance in the submission made by learned counsel for the petitioner that the 2025:UHC:8311 writ petition has become infructuous.

5. In view of the aforesaid facts, the writ petition is dismissed as infructuous; however, it shall be open to competent authority to pass fresh order of transfer in respect of the petitioner, as per law.

6. Pending application(s), if any, stand disposed of.

(Manoj Kumar Tiwari, J.) 17.09.2025 Mahinder/

MAHINDER SINGH DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2f031a92d1a18b08923c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4626D305B1BC9EA4BAB A43D2B8F, cn=MAHINDER SINGH Date: 2025.09.18 19:21:20 +05'30'

 
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