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WPMS/2655/2025
2025 Latest Caselaw 4227 UK

Citation : 2025 Latest Caselaw 4227 UK
Judgement Date : 11 September, 2025

Uttarakhand High Court

WPMS/2655/2025 on 11 September, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                    2025:UHC:8114
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPMS/2655/2025
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Gaurav Kandpal, Advocate for the petitioner.

Mr. Suyash Pant, Standing Counsel for the State.

Mr. Rajeev Singh Bisht, Advocate for respondent No. 2.

2. By means of this writ petition, petitioner has sought a direction to the Principal, MBRG College, Haldwani to permit him to participate in the election, even though he has crossed the upper age limit.

3. Learned counsel for petitioner contended that since no election to Students' union were held in 2024, therefore, petitioner could not contest the election last year and now this year he has become over age.

4. Learned State Counsel, however, points out that petitioner was not a student in the concerned college during last academic session and he has taken admission only in 2025, therefore, the contention that due to non holding of election he could not contest is misleading.

5. This Court finds substance in the submission made by learned State Counsel. Even otherwise also, Hon'ble Supreme Court, in the case of University of Kerala (1) Vs. 2025:UHC:8114

Council, Principals', Colleges, Kerala and others, reported in (2006) 8 SCC 304 has approved the report submitted by Lyngdoh Committee and in that judgment the upper age limit for participating in the election has been indicated.

6. Thus, this Court do not find any reason to interfere in the matter. The writ petition fails and is dismissed.

(Manoj Kumar Tiwari, J.) 11.09.2025 Mahinder/

MAHINDER SINGH DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2f031a92d1a18b08923c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4626D305B1BC9EA4BABA 43D2B8F, cn=MAHINDER SINGH Date: 2025.09.12 14:26:33 +05'30'

 
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