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WPSS/1527/2024
2025 Latest Caselaw 4053 UK

Citation : 2025 Latest Caselaw 4053 UK
Judgement Date : 2 September, 2025

Uttarakhand High Court

WPSS/1527/2024 on 2 September, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                   Office Notes, reports, orders
SL.                or proceedings or directions
          Date                                                           COURT'S OR JUDGES'S ORDERS
No                  and Registrar's order with
                            Signatures


      02.09.2025
                                                   WPSS No. 1527 of 2024
                                                   Hon'ble Manoj Kumar Tiwari, J.

Mr. Akram Parvez, Advocate (legal aid) for the petitioner.

Mr. Piyush Garg, Advocate for the respondents.

2. Petitioner was declared selected for the post of Junior Fireman; however, he was denied appointment because of pendency of Writ Petition (S/S) No. 2316 of 2022.

3. This Court has dismissed the said writ petition, therefore, in view of the judgment rendered in the said case, no further orders are needed in the present petition.

4. Mr. Piyush Garg, learned counsel appearing for ONGC submits that necessary orders shall be issued within four weeks, as per law.

(Manoj Kumar Tiwari, J.) 02.09.2025 Mahinder/

 
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