WPMS/1630/2018
2025 Latest Caselaw 5184 UK

Uttarakhand High Court

WPMS/1630/2018 on 31 October, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                   COURT'S OR JUDGES'S ORDERS
No                Registrar's order with
                       Signatures




                                                WPMS No.1630 of 2018
                                                Hon'ble Pankaj Purohit, J.

Mr. T.A. Khan, learned Senior Advocate assisted by Mr. Vinay Bhatt, learned counsel for the petitioner.

2. Mr. Mohd. Matloob, learned counsel for the respondent.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 31.10.2025 AK