WPMS/2815/2013
2025 Latest Caselaw 5151 UK

Uttarakhand High Court

WPMS/2815/2013 on 30 October, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  WPMS No.2815 of 2013
                                  Hon'ble Pankaj Purohit, J.

Mr. Rajesh Joshi, Advocate for the petitioner.

2. Mr. Siddharth Jain, Advocate for the respondents.

3. Arguments heard.

4. Judgment reserved.

5. Learned counsel for the parties may file their written submissions within a week.

(Pankaj Purohit, J.) 30.10.2025 SK