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CRLA/565/2024
2025 Latest Caselaw 5145 UK

Citation : 2025 Latest Caselaw 5145 UK
Judgement Date : 30 October, 2025

Uttarakhand High Court

CRLA/565/2024 on 30 October, 2025

Author: Pankaj Purohit
Bench: Manoj Kumar Tiwari, Pankaj Purohit
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLA No.565 of 2024
                                  Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Vikas Kumar Guglani and Mr. Sanpreet Singh Ajmani, learned counsel for the appellant.

2. Mr. B.N. Maulekhi, learned D.A.G. for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 30.10.2025 PN

 
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