WPMS/2582/2025
2025 Latest Caselaw 5095 UK

Uttarakhand High Court

WPMS/2582/2025 on 29 October, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  WPMS No.2582 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Arvind Vashistha, learned Senior Advocate assisted by Ms. Abhilasha Tomar, Advocate for the petitioner.

Review Application (MCC No.2 of 2025)

2. A review application has been moved by the petitioner for reviewing the judgment and order dated 08.09.2025, passed in Writ Petition (M/S) No.2582 of 2025, Executive Engineer Electricity Distribution Division Vs. M/s Radha Govind Seeds and Alied Products Pvt. Ltd.

3. Having heard learned counsel for the parties and having perused record, this Court is of the view that the order dated 08.09.2025 requires to be reviewed.

4. Accordingly, the review application is allowed and the order dated 08.09.2025 is hereby recalled.

5. List this case on 25.11.2025 for orders.

(Pankaj Purohit, J.) 29.10.2025 SK