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CRLR/75/2024
2025 Latest Caselaw 5007 UK

Citation : 2025 Latest Caselaw 5007 UK
Judgement Date : 17 October, 2025

Uttarakhand High Court

CRLR/75/2024 on 17 October, 2025

              Office Notes,
             reports, orders
             or proceedings              COURT'S OR JUDGE'S ORDERS
SL.
      Date    or directions
No.
             and Registrar's
               order with
               Signatures
                               CRLR No.75 of 2024
                               Hon'ble Ashish Naithani, J.

Mr. U.K. Uniyal, learned Senior counsel assisted by Mr. Harshit Sanwal, learned counsel for the Revisionist.

2. Mr. S.S. Chauhan, learned Deputy Advocate General assisted by Mr. Vijay Khanduri, learned Brief Holder for the State of Uttarakhand.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 16.10.2025 Arti

 
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