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CLCON/396/2025
2025 Latest Caselaw 4939 UK

Citation : 2025 Latest Caselaw 4939 UK
Judgement Date : 16 October, 2025

Uttarakhand High Court

CLCON/396/2025 on 16 October, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               CLCON No. 396 of 2025
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Parikshit Saini, Advocate for the petitioner.

2. Petitioner has sought enforcement of order passed by learned Single Judge in WPSS No. 2391 of 2016, which according to him, was affirmed by Division Bench of this Court, vide judgment dated 28.08.2024. Thus, it is contended that the contempt petition is within the period of limitation.

3. Issue notice to the respondents, returnable within four weeks.

4. Steps to be taken within two weeks.

5. List on 18.12.2025.

(Manoj Kumar Tiwari, J.) 16.10.2025

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