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WPSS/1698/2025
2025 Latest Caselaw 4914 UK

Citation : 2025 Latest Caselaw 4914 UK
Judgement Date : 16 October, 2025

Uttarakhand High Court

WPSS/1698/2025 on 16 October, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                       2025:UHC:9318
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/1698/2025
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Lalit Samant, Advocate for the petitioners.

Mr. N.K. Papnoi, Standing Counsel for the State.

2. Petitioners have made a joint representation to the Director, School Education, which has not been decided so far. By means of this writ petition, petitioners have sought the following relief:

"Issue a writ order or direction in the nature of mandamus directing to the respondents to disposed of instant writ petition in consonance with judgment and order dated 13.03.2024 passed by Hon'ble High Court in writ petition no. 391 of 2024 (SS) Chandra Singh Chiral and others versus State and another (contained as Annexure No. 10) to this writ petition in the interest of justice."

3. Learned State Counsel submits that coordinate Bench of this Court in Writ Petition No. 391 of 2024 (SS) has directed the competent authority to take decision regarding grant of increment, therefore, this writ petition can also be disposed of by directing the competent authority to take decision on petitioners' representation.

4. The writ petition is, accordingly, disposed of with direction to Director, School Education to consider the representation submitted by 2025:UHC:9318 petitioners enclosed as Annexure 13 to the writ petition, as per law, within six months from date of production of certified copy of this order.

(Manoj Kumar Tiwari, J.) 16.10.2025 Mahinder/

MAHINDER

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT

2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2

SINGH f031a92d1a18b08923c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4 626D305B1BC9EA4BABA43D2B8F, cn=MAHINDER SINGH Date: 2025.10.16 17:58:42 +05'30'

 
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