Citation : 2025 Latest Caselaw 4905 UK
Judgement Date : 15 October, 2025
IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL
THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR
AND
THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY
Writ Petition Service Bench No.364 of 2025
15 October, 2025
Dr. Gaurav Chopra --------Petitioner
Versus
State of Uttarakhand and Others -------Respondents
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Presence:-
Mr. Kishore Rai, learned counsel for the petitioner.
Mr. B.S. Parihar, learned Addl. C.S.C. for the State of
Uttarakhand.
----------------------------------------------------------------------
JUDGMENT :
(per Mr. G. Narendar C. J.)
Learned counsel for the petitioner prays leave
to withdraw the writ petition.
2. Submission is placed on record.
3. Writ petition is dismissed as withdrawn.
(G. NARENDAR, C. J.)
(SUBHASH UPADHYAY, J.) Dated: 15.10.2025 R/SS
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