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WPSB/364/2025
2025 Latest Caselaw 4904 UK

Citation : 2025 Latest Caselaw 4904 UK
Judgement Date : 15 October, 2025

Uttarakhand High Court

WPSB/364/2025 on 15 October, 2025

IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                AND

  THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY

         Writ Petition Service Bench No.364 of 2025
                          15 October, 2025


  Dr. Gaurav Chopra                                 --------Petitioner

                                 Versus

  State of Uttarakhand and Others                -------Respondents
  ----------------------------------------------------------------------
  Presence:-
  Mr. Kishore Rai, learned counsel for the petitioner.
  Mr. B.S. Parihar, learned Addl. C.S.C. for             the   State   of
  Uttarakhand.
  ----------------------------------------------------------------------
  JUDGMENT :

(per Mr. G. Narendar C. J.)

Learned counsel for the petitioner prays leave

to withdraw the writ petition.

2. Submission is placed on record.

3. Writ petition is dismissed as withdrawn.

(G. NARENDAR, C. J.)

(SUBHASH UPADHYAY, J.) Dated: 15.10.2025 R/SS

 
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