Citation : 2025 Latest Caselaw 4902 UK
Judgement Date : 15 October, 2025
`
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WPMS No.1490 of 2023
Hon'ble Pankaj Purohit, J.
Mr. Pankaj Miglani and Mr. Aakib Ahmed, Advocates for the petitioner.
2. Service has been affected upon respondent nos.1 through publication and the affidavit of service is also on record.
3. Learned counsel for the petitioner submits that the respondent-Workman has put the award in execution and he is deliberately not appearing before this Court.
4. In such view of the matter, execution of the impugned judgment and award dated 28.08.2021 passed by Labour Court, Dehradun, shall remain stayed.
5. List this case on 10.11.2025.
(Pankaj Purohit, J.) 15.10.2025 SK
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