WPCRL/745/2024
2025 Latest Caselaw 4899 UK

Uttarakhand High Court

WPCRL/745/2024 on 15 October, 2025

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                               WPCRL No.745 of 2024

                               Hon'ble Ashish Naithani, J.

Mr. Rajesh Joshi, learned counsel for the Petitioner.

2. Mr. Vikash Uniyal, learned Brief Holder, for the State of Uttarakhand.

3. Mr. Dharmendra Barthwal, Mr. Tribhuwan Phartyal, learned counsel for the private Respondent.

4. Arguments heard.

5. Judgment reserved.

(Ashish Naithani, J.) 15.10.2025 Nitesh/