Citation : 2025 Latest Caselaw 4866 UK
Judgement Date : 14 October, 2025
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
SA No. 66 of 1987
Hon'ble Rakesh Thapliyal, J.
1. Mr. Yogesh Tiwari, learned Standing Counsel for the State/appellant.
2. Mr. D.S. Patni, learned senior counsel assisted by Mr. Dharmendra Barthwal, learned counsel for the respondents.
3. On 05.08.2025 learned senior counsel Mr. D.S. Patni and Mr. Piyush Garg advanced their argument on behalf of the respondents and subsequent thereto, the judgment was reserved but again the matter is listed for further argument.
4. Mr. Yogesh Tiwari, learned Standing Counsel requests that the matter be posted on 16.10.2025 so that he may advance his arguments in reference to the argument of learned senior counsel Mr. D.S. Patni dated 05.08.2025.
5. List this matter on 16.10.2025 on top of board.
(Rakesh Thapliyal, J.) 14.10.2025 PR
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