WPMS/2885/2025
2025 Latest Caselaw 4815 UK

Uttarakhand High Court

WPMS/2885/2025 on 13 October, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                           2025:UHC:9072
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      Date    or directions                 COURT'S OR JUDGE'S ORDERS
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                               WPMS/2885/2025
                               Hon'ble Manoj Kumar Tiwari, J.

1. Mr. Shariq Khurshid, learned counsel for the petitioner.

2. Mr. Suyash Pant, learned Sanding Counsel for the State of Uttarakhand.

3. By means of this writ petition, petitioner has sought the following reliefs:-

(i) To issue a writ, order or direction in the nature of mandamus commanding the respondents to permanently unseal the madarsa/maktab of the petitioner, situated at Village Babarkhera, Kashipur, District Udham Singh Nagar which have been illegally sealed by the respondents.

4. Learned counsel for the petitioner relies upon a judgment rendered by this Court in Writ Petition (M/S) No. 835 of 2025 and submitted that since identical issue has been decided, therefore, this petition be also decided in terms of the judgment rendered in the said writ petition.

5. Learned State Counsel concedes that issue involved in this petition is identical.

6. In such view of the matter, this petition is decided in terms of the judgment dated 26.08.2025 rendered in Writ Petition (M/S) No. 835 of 2025.

7. Petitioner shall give undertaking before the concerned Sub-Divisional Magistrate that he will neither run Madarsa nor use the expression "Madarsa" in the name of Institution run by him till the time his Institution is duly registered/recognised by Uttarakhand Madarsa Education Board.

8. It is made clear that if petitioner fails 2025:UHC:9072 to abide by the undertaking given by him or if he is found unauthorisedly using the expression "Madarsa" in the name of Institution run by him, the Authorities shall be free to take necessary action against the petitioner.

(Manoj Kumar Tiwari, J.) 13.10.2025 Aswal NITI RAJ

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT

2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a0 8b08d1369512ea30f3, postalCode=263001,

SINGH ASWAL st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DA CF4F4610C1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL Date: 2025.10.13 05:06:26 -07'00'