CLR/108/2025
2025 Latest Caselaw 4809 UK

Uttarakhand High Court

CLR/108/2025 on 10 October, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

SL.          Office Notes,
No.   Date      reports,
               orders or               COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             CLR No. 108 of 2025
                             With
                             CLR No. 109 of 2025
                             Hon'ble Rakesh Thapliyal, J.

1. Mr. Arvind Vashistha, learned Senior Advocate assisted by Ms. Devanshi Joshi, learned counsel for the revisionist.

3. Ms. Monika Pant, learned counsel for the respondents.

4. Put up this matter on 15.10.2025, on top of the board.

5. By that time, Registry is directed to get the records of SCC Suit No. 10 of 2020 and SCC Suit No. 9 of 2020, decided by the Judge Small Causes Court/ 2nd Addl. District Judge, Kashipur, by judgment and decree dated 18.09.2025, through Special Messenger.

(Rakesh Thapliyal, J.) 10.10.2025 Parul