SA/24/2022
2025 Latest Caselaw 4774 UK

Uttarakhand High Court

SA/24/2022 on 9 October, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

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                                      SA No. 24 of 2022

                                      Hon'ble Rakesh Thapliyal, J.

1. Ms. Zeba Naaz, learned counsel holding the brief of Mr. Siddhartha Singh, learned counsel for the appellant.

2. Mr. Aditya Singh, learned counsel for the respondent.

3. Learned counsel for the respondent Mr. Aditya Singh submits that the issue infact is covered by the judgment of the Hon'ble Apex Court in the case of Additional Commissioner Revenue and Others vs. Akhalaq Hussain and Others reported in 2020 (4) SCC

4. List this matter on 10.11.2025 for final disposal.

5. Urgency application stands disposed of.

(Rakesh Thapliyal, J.) 09.10.2025 PR