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WPCRL/546/2021
2025 Latest Caselaw 4741 UK

Citation : 2025 Latest Caselaw 4741 UK
Judgement Date : 8 October, 2025

Uttarakhand High Court

WPCRL/546/2021 on 8 October, 2025

             Office Notes,
            reports, orders
            or proceedings
SL.   Dat
             or directions                                 COURT'S OR JUDGE'S ORDERS
No.    e
            and Registrar's
              order with
              Signatures

                              WPCRL No. 546 of 2021

                              Hon'ble Ashish Naithani, J.

Mr. B.P. Nautiyal, learned Senior Advocate (through video conferencing) assisted by Mr. Mohd. Matloob, learned counsel for the Petitioner.

2. Mr. Vijay Khanduri, learned Brief Holder for the State of Uttarakhand.

3. Mr. Lalit Samant, learned counsel for Respondent No. 3.

4. Mr. Shobhit Saharia, learned counsel for the Respondent No. 4.

5. Arguments heard.

6. Judgment reserved.

(Ashish Naithani, J.) 08.10.2025 Shiksha

 
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