WPMS/268/2025
2025 Latest Caselaw 4669 UK

Uttarakhand High Court

WPMS/268/2025 on 6 October, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
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                                  WPMS No.268 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Deepak Sharma, Advocate for the petitioner, through video conferencing.

2. Learned counsel for the petitioner shall file judgment and decree whereby the original suit has been dismissed by the trial court within a week.

3. List this case on 28.10.2025.

(Pankaj Purohit, J.) 06.10.2025 SK