AO/383/2012
2025 Latest Caselaw 4668 UK

Uttarakhand High Court

AO/383/2012 on 6 October, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                   AO No.383 of 2012
                                   Hon'ble Pankaj Purohit, J.

Mr. Ramji Srivastava, learned counsel for the appellant.

2. Mr. R.P. Nautiyal, learned Sr. Advocate assisted by Mr. Prashant Khanna, learned counsel for respondent no.1.

3. Mr. DCS Rawat, learned counsel for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 06.10.2025 R.Dang