Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

6 October vs Renu Rawat
2025 Latest Caselaw 4661 UK

Citation : 2025 Latest Caselaw 4661 UK
Judgement Date : 6 October, 2025

Uttarakhand High Court

6 October vs Renu Rawat on 6 October, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                                                                            2025:UHC:8780-DB



HIGH COURT OF UTTARAKHAND AT NAINITAL
                    Appeal From Order No. 437 of 2024
                                                 06 October, 2025



Manwar Singh Rawat                                                         .........Appellant
                                                     Versus

Renu Rawat                                       .........Respondent
----------------------------------------------------------------------
Presence:-
Mr. Gaurav Paliwal, holding brief of Mr. Nalin Saun, learned
counsel for the appellant.
Mr. Maneesh Bisht, learned counsel for respondent.
----------------------------------------------------------------------
Coram:        Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Hon'ble Ravindra Maithani, J. (Oral) The challenge in this appeal is made to order the order dated 08.08.2024 passed in Misc. Case No. 139 of 2021, connected with Original Case No. 963 of 2015, Smt. Renu Rawat vs. Manwar Singh Rawat ("the case"), whereby the learned Judge, Family Court, has allowed the respondent's application under Order IX Rule 13 C.P.C. and set aside the ex parte judgment dated 15.03.2016 passed in the case.

2. Today, during the course of hearing, learned counsel for the appellant would submit that the case itself has already been dismissed for non-prosecution on 07.10.2024. A copy of the said order dated 07.10.2024 has been tendered before this Court, which is taken on record. Hence, the present appeal has been rendered infructuous.

3. In view of the above, the appeal stands disposed of as having been rendered infructuous.

(Alok Mahra, J.) (Ravindra Maithani, J.) 06.10.2025 06.10.2025 Mamta

MA Digitally signed by MAMTA RANI DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT

MTA OF UTTARAKHAND, 2.5.4.20=6a812005bebfcf46f244f3e 584af1449e430ef900bf09a6d67ebb d642671329b, postalCode=263001, st=Uttarakhand, serialNumber=5de1751a4f1d9cabf d54852c9e68911ca8b66dd26690a1

RANI 91648ab5d8dd004ef0, cn=MAMTA RANI Date: 2025.10.07 10:32:07 +05'30'

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter