CRLA/299/2017
2025 Latest Caselaw 5405 UK

Uttarakhand High Court

CRLA/299/2017 on 10 November, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
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D1-
22                                CRLA No.299 of 2017
                                  Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Ms. Neelima Mishra Joshi, Advocate for the appellant.

Mr. Siddhartha Bisht, A.G.A. for the State.

Mr. S.K. Mohanty and M.S. Bisht, Advocates for the informant.

Arguments heard, judgment reserved.

(Alok Mahra J.) (Ravindra Maithani J.) 10.11.2025 RV