Uttarakhand High Court

C482/765/2015 on 2 May, 2025

               Office Notes,
            reports, orders or
             proceedings or
No   Date                                     COURT'S OR JUDGES'S ORDERS
              directions and
            Registrar's order
             with Signatures
                                 C482 No.605 of 2015
                                 with
                                 C482 No.765 of 2015
                                 Hon'ble Alok Mahra, J.

Mr. Pavan Kumar Nath, Advocate, holding brief of Mr. Prashant Khanna, Advocate and Mr. Narendra Bali, Advocate for the applicants.

Mr. S.S. Chauhan, Deputy Advocate General and Mr. Vikas Uniyal, Brief Holder for the State of Uttarakhand.

Ms. Shazia Praveen, Advocate, holding brief of Mr. Parikshit Saini, Advocate for respondent no.2.

2. These criminal misc. applications have been filed by the applicants challenging the order dated 13.05.2015 passed by learned Special Judge, POCSO/Additional Sessions Judge, Haridwar in Sessions Trial No.356 of 2013.

3. Learned counsel for the applicants submits that they have verified the case status of the trial Court from its website, wherein it only shows 'acquitted on 16.12.2017', but the judgment & order is not available on the website.

4. Registry to verify the status of aforesaid Sessions Trial number by the next date of hearing.

5. List on 08.05.2025.

(Alok Mahra, J.) 02.05.2025 Arpan