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Unknown vs Sandeep Singh And
2025 Latest Caselaw 414 UK

Citation : 2025 Latest Caselaw 414 UK
Judgement Date : 14 May, 2025

Uttarakhand High Court

Unknown vs Sandeep Singh And on 14 May, 2025

                                                 2025:UHC:3862-DB



     IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL

        HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                             AND
                 HON'BLE SRI JUSTICE ALOK MAHRA

            WRIT PETITION (S/B) No. 64 OF 2025

                          14th May, 2025


Kunal                               ......                Petitioner


                              Versus


Sandeep Singh and
Others                              ......                Respondents



Presence:-
Mr. Kunal, petitioner, present in person.
Mr. Digvijay Nath Dubey and Mr. Jagdish Singh Bisht, learned
counsel for the respondents-IIM.


---------------------------------------------------------------------


JUDGMENT:

(per Hon'ble Justice Sri Alok Mahra)

Petitioner Sri Kunal is personally present before the

Court and submits that he desires to withdraw the writ

petition.

2. As the counsel is not present to identify the

petitioner, yet we proceed to place the submission on

record and dismiss the writ petition as withdrawn.

2025:UHC:3862-DB

3. The copy of the order be released after the petitioner

submits a copy of his Aadhar Card.

________________ G. NARENDAR, C.J.

____________ ALOK MAHRA, J.

Dt: 14th May, 2025 Ujjwal

 
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