Uttarakhand High Court

FA/176/2023 on 14 May, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                                                                   2025:UHC:3853-DB
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                                FA No. 176 of 2023
                                Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Ashish Naithani, J.

Judgment:(per Hon'ble Manoj Kumar Tiwari, J.)

Mr. Apoorv Nautiyal, Advocate for the appellant through video conferencing.

2. Learned counsel for the appellant submits that, in view of subsequent events, he does not want to press the Appeal and prays that the same be dismissed as withdrawn. He, however, seeks liberty to approach this court again as and when cause of action revives.

3. Accordingly, the present First Appeal No. 176 of 2023 is dismissed as withdrawn, with liberty as prayed for.

(Ashish Naithani, J.) (Manoj Kumar Tiwari, J.) 14.05.2025 Shiksha

SHIKSHA BINJOLA DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=3410ef86ae41ec9fbabcd5dba6b3a2c24b5aa08b09c12f21822fbd40bf639b1 c, postalCode=263001, st=UTTARAKHAND, serialNumber=FD80A2D028949381C52796A542D7FF0A9BED00E67B5283D205F18FE 29BDF5DD9, cn=SHIKSHA BINJOLA Date: 2025.05.14 17:46:29 +05'30'